JATA SHANKER MISRA Vs. ASSISTANT GENERAL MANAGER BANARES STATE BANK LTD & OTHERS
LAWS(ALL)-2018-7-19
HIGH COURT OF ALLAHABAD
Decided on July 03,2018

JATA SHANKER MISRA Appellant
VERSUS
Assistant General Manager Banares State Bank Ltd And Others Respondents

JUDGEMENT

Ashok Kumar, J. - (1.) Heard Sri Narayan Dutt Shukla, Advocate holding the brief of Sri R.C. Singh, learned counsel for the petitioner and Sri Ashok Trivedi, learned counsel representing all the respondent.
(2.) The instant writ petition has been filed against the order of dismissal dated 28.06.1999 and the appellate order dated 11.04.2000 (annexure- 1 and 2 to the writ petition).
(3.) The petitioner has sought for a mandamus commanding the respondent- bank to permit him to resume duties as cashier and further to pay all his wages with effect from the date of the dismissal order dated 28.06.1999.;


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