ANITA AND ANR Vs. STATE OF U P AND ANR
LAWS(ALL)-2018-9-30
HIGH COURT OF ALLAHABAD
Decided on September 12,2018

Anita And Anr Appellant
VERSUS
State Of U P And Anr Respondents

JUDGEMENT

Karuna Nand Bajpayee, J. - (1.) This application u/s 482 Cr.P.C. has been filed seeking the quashing of charge sheet dated 21.7.2018 as well as the entire proceedings of Case No. 19315 of 2018, arising out of Case Crime No. 240 of 2018, State of U.P. versus Manoj alias Monu and others, u/s 306 IPC, P.S. Ecotech-III, District Gautam Budh Nagar pending in the court below.
(2.) Heard applicants' counsel and learned AGA.
(3.) Entire record has been perused.;


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