POOJA KUMARI SHARMA Vs. STATE OF U.P.THROU, PRIN. SECY. BASIC EDUCATION LKO. AND ORS.
LAWS(ALL)-2018-7-347
HIGH COURT OF ALLAHABAD (AT: LUCKNOW)
Decided on
July 19,2018
Pooja Kumari Sharma
Appellant
VERSUS
State Of U.P.Throu, Prin. Secy. Basic Education Lko. And Ors.
Respondents
JUDGEMENT
IRSHAD ALI, J. -
(1.) Heard learned counsel for the petitioner. Learned Chief Standing Counsel has accepted notice on behalf of respondent No.1.
(2.) Shri C.B. Singh, learned counsel has accepted notice on behalf of respondent No.3.
(3.) Shri A.M. Tripathi, learned counsel has accepted notice on behalf of respondent Nos.2 and 4.;
(2.) Shri C.B. Singh, learned counsel has accepted notice on behalf of respondent No.3.
(3.) Shri A.M. Tripathi, learned counsel has accepted notice on behalf of respondent Nos.2 and 4.;
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