JUDGEMENT
Siddharth, J. -
(1.) Heard Sri Chandra Kumar Rai and Sri D. R. Chaudhary, learned counsel for the appellant and Sri Manish Nigam and Sri Sanjay Kumar Pandey, learned counsel for the respondents.
(2.) Second Appeal No. 169 of 1998 is directed against the judgment and decree dated
02.02.1998 passed by Sri Jagdish Prasad, District Judge, Siddharthnagar in Civil Appeal No.43 of 1995 arising out of Original Suit No. 123 of 1987 decreed by the judgment and decree dated 13.03.1995 passed by Sri M. A. Siddiqui, Civil Judge, Siddarthnagar.
(3.) Second Appeal No. 475 of 1998 is directed against the judgment and decree dated
02.02.1998 passed by Sri Jagdish Prasad, District Judge, Siddharthnagar in Civil Appeal No.44 of 1995 arising out of Original Suit No. 293 of 1988 decreed by the judgment and decree dated 13.03.1995 passed by Sri M. A. Siddiqui, Civil Judge, Siddarth Nagar. ;
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