JUDGEMENT
B. Amit Sthalekar, J. -
(1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Sri Pradeep Saxena, learned counsel for the petitioners, Sri Abhishek Tiwari, learned counsel holding brief of Sri Vrindavan Mishra for the respondents no. 2 and 4 and Sri Hari Ram Tripathi, learned Standing Counsel for the respondents no. 1 and 3.
(3.) The petitioners, who are 32 in number, are seeking a direction to the respondents to make suitable provision for compassionate appointment in Co-operative Sugar Factories and to appoint the petitioners in the Kisan Co-operative Sugar Factory Limited, Sarsava, Saharanpur on compassionate ground.;
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