SUNITA AGARWAL,J. - (1.) Memo of appearance filed by Sri. Prem Shankar Prasad on behalf of the respondent nos. 1 and 2 is taken on record.
(2.) Heard Sri. Ashok Khare, learned Senior Advocate assisted by Sri. Aditya Kumar Singh, learned counsel for the petitioners, Sri. Amrendra Pratap Singh, learned counsel appearing for the respondent no. 3 and Sri. Prem Shankar Prasad, learned counsel for respondent nos. 1 and 2.
(3.) With the consent of the parties, the writ petition has been heard and is being decided finally at the admission stage itself without calling for the counter affidavit.;