Karuna Nand Bajpayee, J. - (1.) This application u/s 482 Cr.P.C. has been filed against the order dated 14.11.2017 passed by C.M.M., Kanpur Nagar, in Complaint Case No. 25207 of 2005, E.S.I.C. vs. Girja Prasad Gupta, under Section 85 E.S.I.C. Act, whereby the application filed u/s 245(2) Cr. P.C. has been rejected.
(2.) Heard applicant's counsel as well as learned A.G.A.
(3.) Entire record has been perused.;