NISAR AHMAD Vs. DR. SAZID HUSSAIN KHAN
LAWS(ALL)-2018-9-205
HIGH COURT OF ALLAHABAD
Decided on September 25,2018

NISAR AHMAD Appellant
VERSUS
Dr. Sazid Hussain Khan Respondents

JUDGEMENT

Vivek Kumar Birla, J. - (1.) Sri Manish Kumar Nigam has filed his Vakalatnama on behalf of the defendant - respondents, which is taken on record.
(2.) Heard Sri Rishikesh Tripathi alongwith Sri Arun Kumar Gupta, learned counsel appearing for the defendant - revisionist and Sri Manish Kumar Nigam, learned counsel appearing for the defendant - respondents.
(3.) Present revision has been filed seeking setting aside the judgment and decree dated 11.7.2018 passed by the Judge, Small Cause/Additional District Judge, Court No. 1, Shahjahanpur in SCC Case No. 01 of 2013, Dr. Sazid Hussain Khan and others v. Nisar Ahmad. ;


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