SALIL KUMAR RAI,J. - (1.) List is revised. Learned counsel for the petitioner is present.
(2.) Heard learned counsel for the petitioner.
(3.) The present petition has been filed praying for a writ of certiorari quashing the impugned orders dated 12.12.2000, 29.5.2000 and 21.3.1999 passed by respondents No. 1, 2 and 3 respectively (annexed as annexures No. 1, 2 and 3 respectively).;