SONU @ SUBHASH KUMAR AND ANOTHER Vs. STATE OF U P AND 3 OTHERS
LAWS(ALL)-2018-4-60
HIGH COURT OF ALLAHABAD
Decided on April 05,2018

Sonu @ Subhash Kumar And Another Appellant
VERSUS
State Of U P And 3 Others Respondents

JUDGEMENT

- (1.) Supplementary affidavit filed today in Court, is taken on record.
(2.) Heard Sri Yakub Ansari, learned counsel for the petitioners, Sri Ashish Pandey, learned A.G.A. for the State and perused the impugned FIR as well as material brought on record.
(3.) This petition has been filed by the petitioners with a prayer to quash the FIR dated 7.2.2018, registered as Case Crime No.121 of 2018, under Sections 376, 496, 323, 506 I.P.C., Polcie Station Kotwali, District Mathura.;


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