REOTI Vs. D.D.C. & OTHERS
LAWS(ALL)-2018-5-679
HIGH COURT OF ALLAHABAD
Decided on May 16,2018

REOTI Appellant
VERSUS
D.D.C. And Others Respondents

JUDGEMENT

SALIL KUMAR RAI,J. - (1.) Civil Misc. Delay Condonation Application No. 167841 of 2012 Cause shown for delay in filing Restoration Application has been satisfactorily explained in the affidavit.
(2.) The Delay is condoned.
(3.) The Delay Condonation Application is allowed. Civil Misc. Restoration Application No. 167843 of 2012;


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