- (1.) Shri Bhanu Pratap Singh, Block Development Officer, Block Trivediganj, District Barabanki is present in Court to assist the Court.
(2.) The petition seeks issuance of a writ in the nature of mandamus directing the respondents not to construct road without securing the land owned and possessed by the petitioners in Village Devipur, Block Trivediganj, Tehsil Haidergarh, District Barabanki, reflected in Annexure 1 with the writ petition.
(3.) It is the contention of the petitioner that for constructing a road/chak-road the land of the petitioners is being utilized. Acquisition proceedings in that regard, however, have not been undertaken. The petitioners have not been compensated. Rights of the petitioners, have been adversely affected.;