JAUNAR SINGH Vs. STATE OF U P AND OTHERS
LAWS(ALL)-2018-3-39
HIGH COURT OF ALLAHABAD
Decided on March 07,2018

Jaunar Singh Appellant
VERSUS
State Of U P And Others Respondents

JUDGEMENT

Manoj Kumar Gupta, J. - (1.) A supplementary affidavit has been filed which is taken on record.
(2.) Sri S.R. Pandey, learned counsel for the respondent states that he does not wish to file any affidavit in rebuttal.
(3.) Heard counsel for the parties on merits of the case.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.