JUDGEMENT
Sangeeta Chandra, J. -
(1.) Both these writ petitions have been taken up together as they relate to a dispute regarding the elections of the Committee of Management of the same Educational Institution i.e. Mahavir Inter College, Bichhiya Bankat, District Bhadohi.
(2.) There is a Society known as Mahavir Uchchatar Madhyamik Vidyalaya Samiti which is registered under the Societies Registration Act and it runs the Institution known as Mahavir Inter College which institution has its own Scheme of Administration framed under the U.P. Intermediate Education Act, 1921 and a Committee of Management to look after its affairs.
(3.) There was some dispute initially which resulted in appointment of an Authorised Controller for the Management of the affairs of the Institution on 3.8.1990 by the Government. This Authorised Controller continued for a period of more than 14 years, when one Chandra Bhal Singh who is petitioner no. 2 in Writ Petition No. 49349 of 2011 brought to the notice of the State Government that the Authorised Controller initially appointed for one year was continuing for the last so many years. The Government thereafter passed an order directing the Authorised Controller to get election of the Committee of Management of the College held.;
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