ANIL KUMAR @ BAJE AND 2 OTHERS Vs. STATE OF U P
LAWS(ALL)-2018-4-88
HIGH COURT OF ALLAHABAD
Decided on April 12,2018

Anil Kumar @ Baje And 2 Others Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Rahul Chaturvedi, J. - (1.) Sri Rajesh Yadav, Advocate filed vakalatnama on behalf of the complainant today is taken on record.
(2.) Heard learned counsel for the applicants, learned AGA for the State and perused the material on record.
(3.) By means of this application, the applicants who are involved in case crime no.1376 of 2017, under Sections 376D and 323 IPC, P.S. Chandawak, District Jaunpur is seeking enlargement on bail during the trial.;


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