JUDGEMENT
Ashok Kumar, J. -
(1.) This writ petition is filed by the petitioner by which the petitioner has sought compassionate appointment.
(2.) The facts of the present case are that the father of the petitioner was working on the post of Librarian (Lipik) in the Radhe Lal Inter College, Kachla Ghat, Badaun (hereinafter referred to the 'College') since 8.8.1972 to 13.8.1986. The father of the petitioner died on 1.9.1986 due to cardiac arrest.
(3.) Admittedly the present petitioner, who is the son of Late Holkar Singh Chauhan, was born on 15 July 1985. The petitioner was only 14 months old at the time of death of his father.;
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