RAM NARESH Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH AND ORS
LAWS(ALL)-2018-11-38
HIGH COURT OF ALLAHABAD
Decided on November 16,2018

RAM NARESH Appellant
VERSUS
Deputy Director Of Consolidation Pratapgarh And Ors Respondents

JUDGEMENT

Devendra Kumar Upadhyaya, J. - (1.) Heard learned counsel for the petitioner, Sri Radhey Shyam Tiwari, holding brief of Sri Trinetra Shanker Pandey, learned counsel representing the respondent nos.3 and 4.
(2.) Sri Rudra Mani Shukla, learned counsel, who has put in appearance on behalf of respondent nos.5, 6 and 7, has also been heard.
(3.) Short counter affidavit filed on behalf of respondent nos.5 to 7 filed today is taken on record.;


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