SHAILESH SHARMA Vs. STATE OF U P
LAWS(ALL)-2018-7-194
HIGH COURT OF ALLAHABAD
Decided on July 30,2018

Shailesh Sharma Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Karuna Nand Bajpayee, J. - (1.) Shri C.P. Singh has filed power on behalf of informant which is taken on record.
(2.) Heard learned counsel for the applicant, learned counsel for the informant and learned A.G.A.
(3.) Perused the record.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.