JUDGEMENT
Attau Rahman Masoodi, J. -
(1.) Vakalatnama filed by Shri Ajay Pratap Singh 'Vatsa' learned counsel on behalf of opposite party no. 4 is taken on record.
(2.) Heard learned counsel for the petitioners and Sri Ajay Pratap Singh 'Vatsa' learned counsel who has put in appearance on behalf of opposite party no. 4.
(3.) The dispute pertains to demarcation of the respective plots owned by the petitioners and the opposite party no. 4. Opposite party nos. 5 and 6 are the owners of other adjoining plots but there is no dispute with respect to the holdings and demarcation of the plots owned and possessed by them.;
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