ASIFA SIDDIQUI Vs. STATE OF U.P. AND 3 OTHERS
LAWS(ALL)-2018-10-56
HIGH COURT OF ALLAHABAD
Decided on October 25,2018

Asifa Siddiqui Appellant
VERSUS
State of U.P. and 3 Others Respondents

JUDGEMENT

- (1.) Ms. Asifa Siddiqui, the petitioner appears in person.
(2.) On the request of the Court, Sri Tarun Srivastava, learned counsel has appeared to assist the Court on behalf of the petitioner.
(3.) Sri Sandeep Pandey along with Ms. Divya Ojha appears for the respondent no.3-Mohammad Shamsheer. Learned A.G.A. appears for the State. No other counsel has put in appearance.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.