RAMDHARI AND OTHERS Vs. D.D.C. AND ANOTHER
LAWS(ALL)-2018-1-267
HIGH COURT OF ALLAHABAD
Decided on January 12,2018

Ramdhari And Others Appellant
VERSUS
D.D.C. And Another Respondents

JUDGEMENT

SALIL KUMAR RAI,J. - (1.) The case has been called out in the revised list. Shri Arun Kumar representing petitioners and Standing Counsel representing respondent No. 1 are present. None appeared on behalf of respondent No. 2.
(2.) The present writ petition has been filed praying for a writ of certiorari quashing the order dated 17.4.2001 passed by respondent No. 1-Deputy Director of Consolidation, Gorakhpur (hereinafter referred to as, 'D.D.C.').
(3.) A perusal of the order-sheet shows that Shri K.K.M. Tripathi, had put in appearance on behalf of respondent No. 2 and vide order dated 21.5.2001 passed by this Court time was granted to file counter affidavit and by the same order operation of the impugned order dated 17.4.2001 passed by respondent No. 1 was stayed by this Court. However, neither any counter affidavit nor stay vacation application have been filed on behalf of respondent No. 2 till date.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.