JUDGEMENT
Ved Prakash Vaish, J. -
(1.) By means of the present petition, the petitioner seeks quashing of the impugned order dated 18th October, 2010 passed by the Appellate Authority/Deputy General Manager, Zonal Office, Central Bank of India, Lucknow and the order dated 10th March, 2011 issued by the Branch Manager, Ratanpura, Distt. Mau as also the order dated 21st May, 2009 passed by the Disciplinary Authority, Central Bank Of India, Regional Office, Lanka, Varanasi.
(2.) Briefly recapitulating the facts as stated in the petition are that the petitioner was appointed as clerk in Central Bank of India on 11.09.1989 at Revati Branch, Distt. Ballia. He earned promotions from time to time and was awarded for extraordinary performance in the year 1997-98 and again in 1998-99. He was also awarded Akhil Bhartiya First Runner Up Award by the Chairman of the Bank on 18.08.1998 and on 26.11.1999.
(3.) It is stated that by November, 2002, the petitioner was promoted as head cashier and, in March, 2004, the petitioner appeared in All India Promotional Examination and succeeded whereafter he was posted as Assistant Manager in Regional Office, Deoria.;
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