JUDGEMENT
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(1.) Sri C.B.Singh, Advocate, has filed his Vakalatnama on behalf of respondent no.3 today in Court, which is taken on record.
(2.) Heard Sri Shiv Ram Dubey, holding brief of Sri Uma Nath Pandey, learned counsel for the petitioner, Sri C.B.Singh, learned counsel for the respondent no.3,Sri N.K.Verma, learned A.G.A. for the State and perused the impugned FIR as well as material brought on record.
(3.) This petition has been filed by the petitioner with a prayer to quash the FIR dated 21.4.2018, registered as case crime No.197 of 2018, under Sections 420, 467, 468, 471 I.P.C., Police Station Parikshitgarh, District Meerut.;
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