JUDGEMENT
Manoj Misra -
(1.) - Heard Sri R.K. Ojha, learned senior counsel, assisted by Sri Ashish Kumar Ojha, for the petitioners ; learned Standing Counsel for the respondent Nos. 1 and 2 ; Sri G.K. Singh, learned senior counsel, assisted by Sri Ashutosh Mani Tripathi, for the respondent No. 3.
(2.) The present petition assails an order dated 19.4.2017 passed by the Assistant Registrar, Firms, Societies and Chits, Allahabad (in short Assistant Registrar) by which objection taken by the petitioners in respect of registration of certain amendments in the aims and objects as well as the bye-laws of the Society has been rejected.
(3.) To better understand the controversy, it would be apposite to take notice of few facts.;
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