JUDGEMENT
Mahendra Dayal, J. -
(1.) (Criminal Misc. Application No.38735 of 2018)
(2.) Heard Shri Arun Sinha, learned counsel for the petitioner and the learned AGA and perused the record.
(3.) The petitioner has applied for modification of the order dated 19.03.2018 passed by Hon'ble Mrs. Justice Rekha Dikshit in Criminal Misc. Case No.1432 of 2018 (A-482).;
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