ACHCHHEY LAL AND ORS. Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
LAWS(ALL)-2018-12-249
HIGH COURT OF ALLAHABAD
Decided on
December 13,2018
Achchhey Lal And Ors.
Appellant
VERSUS
Deputy Director of Consolidation and Ors.
Respondents
JUDGEMENT
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(1.) Heard learned counsel for the parties.
(2.) A supplementary affidavit has been filed by the counsel for the petitioner in Court today. The same is taken on record.
(3.) Counsel for the opposite party has produced a certified copy of the questionnaire which is also taken on record.;
(2.) A supplementary affidavit has been filed by the counsel for the petitioner in Court today. The same is taken on record.
(3.) Counsel for the opposite party has produced a certified copy of the questionnaire which is also taken on record.;
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