SHASHI PRAKASH Vs. STATE OF U P AND 3 OTHERS
LAWS(ALL)-2018-11-123
HIGH COURT OF ALLAHABAD
Decided on November 26,2018

SHASHI PRAKASH Appellant
VERSUS
State Of U P And 3 Others Respondents

JUDGEMENT

Dinesh Kumar Singh, J. - (1.) Learned counsel for the petitioner has filed a supplementary affidavit today in Court, which is taken on record.
(2.) Learned counsel for respondent no.4 has a filed counter affidavit of Shyam Prakash Dwivedi, whose occupation is social service, which is taken on record.
(3.) Heard Sri Vinay Saran, learned counsel for the petitioner, Sri Udai Chandani, learned counsel for respondent no.4, Sri Jai Narain, learned AGA for the State and perused the record.;


Click here to view full judgement.
Copyright © Regent Computronics Pvt.Ltd.