Ajay Bhanot, J. - (1.) Supplementary affidavit filed today is taken on record.
(2.) Heard Sri D.V. Jaiswal, learned counsel assisted by Sri Naveen Srivastava, learned counsel for the defendant-appellants, Sri Sumit Daga and Sri Umesh Chandra Shukla, learned counsel for the plaintiff-respondent no.1.
(3.) This second appeal arises out of judgment dated 24.07.2018 and decree dated 30.07.2018 passed by District Judge, Bhadohi in Civil Appeal No. 46 of 2017 (Sushila Devi Vs Smt. Sita and others).;