AMIT PORWAL Vs. STATE OF U P
LAWS(ALL)-2018-4-573
HIGH COURT OF ALLAHABAD
Decided on April 13,2018

Amit Porwal Appellant
VERSUS
STATE OF U P Respondents

JUDGEMENT

Karuna Nand Bajpayee,J. - (1.) This application has been filed seeking the release of the applicant on bail in S. T. No.124 of 2015 arising out of Case Crime No.600 of 2013 u/s 323, 504, 506 IPC and Section 3 (1) 10 of the S. C./S.T. Act, Police Station-Kotwali Auraiya, District-Auraiya.
(2.) Heard learned counsel for the applicant and learned A.G.A.
(3.) Perused the record.;


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