GANESH CHANDRA TIWARI Vs. D D C , ALLD AND OTHERS
LAWS(ALL)-2018-1-321
HIGH COURT OF ALLAHABAD
Decided on January 09,2018

Ganesh Chandra Tiwari Appellant
VERSUS
D D C , Alld And Others Respondents

JUDGEMENT

Salil Kumar Rai, J. - (1.) Case has been called out in the revised list.
(2.) Heard counsel for the petitioner and Standing Counsel representing respondent nos. 1 to 3.
(3.) Supplementary affidavit filed by the petitioner is taken on record.;


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