Ajai Lamba, J. - (1.) Dinesh Singh has approached this Court for issuance of a writ in the nature of certiorari quashing order dated 2.5.2010, Annexure-1.
(2.) I have referred to document Annexure-1. The document (Annexure-1) has been authored by the petitioner, and addressed to Principal, Fateh Chand Jagdish Rai Inter College, Barabanki to the effect that the petitioner is a class-IV employee and he joined as such on 22.3.2010. For some unavoidable circumstances the resignation is being tendered which may be accepted.
(3.) There is an endorsement on the letter itself dated 2.5.2010 which says that the resignation letter is accepted w.e.f. 1.5.2010.;