Manoj Misra, J. - (1.) List has been revised. Learned counsel for the petitioner is present. Though the name of Sri A.T. Kulshrestha who appears for the private respondents is shown in the cause list but he has not appeared even in the revised call. Even no counter affidavit has been filed despite opportunity given vide order dated 22.05.2013.
(2.) Heard learned counsel for the petitioner and perused the record.
(3.) The present petition has been filed assailing the orders dated 20th July, 2012 and 29th March, 2013, passed by Civil Judge (Jr. Div.) Kairana, district Prabudh Nagar (Shamli) and Additional District Judge, Court No.8, district Muzaffar Nagar, respectively.;