Mahesh Chandra Tripathi, J. - (1.) Heard learned counsel for the applicant.
(2.) In view of the order, which is proposed to be passed, notices need not go to the private respondents.
(3.) The applicant has approached this Court to expedite the proceedings of Civil Appeal No.604 of 2002 (Ram Chandra vs. Smt. Mithilesh Devi and others) pending before learned Additional District Judge, Court No.12, Allahabad.;