MUMTAZ ALI Vs. STATE OF U P AND 3 OTHERS
LAWS(ALL)-2018-1-343
HIGH COURT OF ALLAHABAD
Decided on January 10,2018

MUMTAZ ALI Appellant
VERSUS
State Of U P And 3 Others Respondents

JUDGEMENT

- (1.) Order on Civil Misc. Review Application No.- 397600 of 2017
(2.) This application has been filed for review of the judgement and order dated 7 November 2017 passed by this Court by which the writ petition was dismissed and the interim order dated 11 October 2017 was vacated.
(3.) The petitioner had filed Special Leave to Appeal (C) No.- 31504 of 2017 before the Supreme Court to assail the aforesaid order dated 11 October 2017.;


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