Sudhir Agarwal, J. - (1.) Called in revise. None appeared to press this writ petition. Sri Nripendra Mishra, Advocate is present for respondents. In the circumstances, I myself have perused the record.
(2.) By means of present writ petition, petitioner has sought following reliefs: (i) Issue a writ, order or directino in the nature of certiorari quashing the termination order dated d31.10.2001 (Annexure no. 6 to this writ petition). (ii) Issue a writ, order or direction in the nature of mandamus directing the oppoeite parties/ respondents to allow the petitioner to work as Bus Driver in U.P.S.R.T.C.
(3.) I myself have gone through the pleadings, grounds as also reliefs sought and find that petitioner is not able to make out a case so as to justify interference of this Court by granting reliefs, as prayed for.;