- (1.) (C.M. Application No. 121837 of 2017)
(2.) Heard Shri Manish Kumar, learned counsel for the review-applicant, Shri Vivek Kumar Shukla, learned Standing Counsel and perused the record.
(3.) Facts in brief of the present case are that review-applicant/Salman Ahmad who was working on the post of Gram Panchayat Adhikari under opposite party no.3/Director, Panchayat Raj Officer, Pratapgarh, his services were terminated vide order dated 31.12.1986.;