JUDGEMENT
Attau Rahman Masoodi, J. -
(1.) Vakalatnama filed by Shri Dhurv Kumar learned counsel on behalf of opposite party no. 1 is taken on record.
(2.) Heard Sri Anil Srivastava, learned counsel for the petitioner and Sri Dhruv Kumar learned counsel who has put in appearance on behalf of opposite party no. 1.
(3.) Opposite party no. 4 is the son of the claimant(opposite party no. 1) whereas opposite party no. 5 is the married daughter of the claimant(opposite party no. 1).;
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