JUDGEMENT
Mahesh Chandra Tripathi, J. -
(1.) The supplementary affidavit filed today is taken on record.
(2.) Heard Shri Indra Raj Singh, learned counsel for the petitioners; Shri M.C. Chaturvedi, learned Additional Advocate General assisted by Shri Pramod Kumar Pandey and Shri Bipin Bihari Pandey, learned Additional Chief Standing Counsel for the State respondents as well as Shri A.K. Yadav, learned counsel for second and third respondents.
(3.) The petitioners are before this Court assailing the impugned orders dated 13.06.2017 and 20.09.2017 passed by Secretary, Basic Education, U.P. at Lucknow as well as order dated 12.01.2018 issued by the Secretary, U.P. Basic Education Board, Allahabad and for direction to the second respondent to transfer them in their respective districts against the existing vacancies within stipulated period.;
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