Ajit Kumar, J. - (1.) Heard learned counsels for the parties and perused the record.
(2.) This appeal under Section 173 of Motor Vehicles Act, 1988 is filed by the claimants/ appellants for enhancement of the amount of compensation awarded by the Motor Accident Claims Tribunal/ Additional District Judge/ Special Judge (SC/ST Act), Kanpur Nagar vide award dated 30.09.2014 in Motor Accident Claim Petition No. 1095 of 2011, Smt. Kiran Devi and others vs. Pursottam Singh & others.
(3.) Briefly stating deceased Awadhesh Kumar died in a road accident in question on 30.09.2011 and is survived by his widow, major sons, mother and father.;