ZULFILAR Vs. STATE OF U P AND 2 OTHERS
LAWS(ALL)-2018-4-67
HIGH COURT OF ALLAHABAD
Decided on April 02,2018

Zulfilar Appellant
VERSUS
State Of U P And 2 Others Respondents

JUDGEMENT

- (1.) Sri Satyendra Narayan Singh, Advocate, has filed his Vakalatnama on behalf of the petitioner today in Court, which is taken on record.
(2.) Sri Zafar Abbas, Advocate, holding brief of Sri B.K.Pandey, Advocate, has filed his Vakalatnama on behalf of the Injured Maqsood today in Court, which is taken on record.
(3.) Heard Sri Satyendra Narayan Singh, learned counsel for the petitioners, Sri Zafar Abbar, holding brief of Sri B.K.Pandey, learned counsel for the injured, Sri N.K.Verma, learned A.G.A. for the State and perused the impugned FIR as well as material brought on record.;


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