RAM SURAT RAM (MAURYA),J. - (1.) Heard Sri Ram Kishun Misra for the petitioner and Sri B.N. Singh, Senior Counsel for the respondents.
(2.) The writ petition has been filed against the award of the Labour Court dated 28.7.2017 as published on 21.9.2017.
(3.) On the application of Siraj Ahmad (respondent-3) an industrial dispute has been referred for adjudication to Labour Court by letter dated 26.3.2014 "As to whether termination of service of Siraj Ahmad w.e.f. 20.9.2013 by the employer was proper and legal?" If no, what relief/compensation the employee is entitled ?;