- (1.) Heard Sri V.K.Pandey, learned counsel for the petitioners, Sri G.P. Singh, learned A.G.A. for the State and perused the impugned FIR as well as material brought on record.
(2.) This petition has been filed by the petitioners with a prayer to quash the FIR dated 7.12.2017, registered as case crime No.1133 of 2017, under Sections 419, 420, 467, 468, 471, 504, 506 I.P.C., Police Station Naini, District Allahabad.
(3.) Learned counsel for the petitioners submits that;