Salil Kumar Rai, J. - (1.) Case has been called out in the revised list.
(2.) No one has appeared on behalf of respondent No.3, even though a counter-affidavit has been filed on behalf of respondent No.3.
(3.) Sri S.K. Mishra, representing the petitioner and the Standing Counsel representing respondent Nos.1 and 2 are present.;