JUDGEMENT
Sudhir Agarwal, J. -
(1.) Heard Shri S. S. L. Srivastava, learned counsel for petitioners and learned Standing Counsel for State of U.P. and its authorities.
(2.) This writ petition has been filed by sixteen petitioners, having failed to get any relief from State Public Services Tribunal, Lucknow (hereinafter referred to as, 'Tribunal') in Claim Petition No. 81 of 2002 which has been dismissed vide judgment and order dated 30.03.2009.
(3.) The facts in brief, giving rise to present writ petition are as under:;
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