DEEPAK BHADAURIA Vs. STATE OF U.P. AND ORS.
LAWS(ALL)-2018-12-222
HIGH COURT OF ALLAHABAD
Decided on December 10,2018

Deepak Bhadauria Appellant
VERSUS
State of U.P. and Ors. Respondents

JUDGEMENT

- (1.) Heard Sri S.P. Singh, learned counsel for the petitioners and to the learned Standing Counsel on behalf of respondent Nos.1 to 4.
(2.) Sri Surya Prakash Singh, learned Advocate has today filed Vakalatnama on behalf of respondent No.5 in the Court. The same may be taken on record.
(3.) This bunch of writ petitions is being decided by means of a common order treating Writ Petition No.33753 (SS) of 2018 to be leading writ petition.;


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