JUDGEMENT
Rajesh Singh Chauhan, J. -
(1.) Heard Sri R.P. Singh, learned counsel for the petitioner, learned Additional Chief Standing Counsel, Sri A.M. Tripathi, learned counsel for the opposite party no. 3 while Sri Sudeep Seth has put in appearance for opposite party no. 6.
(2.) By means of this petition the petitioner has assailed the order of dismissal passed by the Committee of Management, Swatantra Bharat Inter College, Tulsipur, District Balrampur through its Ex-officio Manager / District Cane Officer, District Balrampur, opposite party no. 3 which was published in the Hindi news daily on 18.5.2016 as it was not served upon the petitioner. The date of dismissal order is 26.4.2016.
(3.) The brief facts of the case are that the petitioner was working on the post of 'Head Clerk' in the institution in question. As per the Scheme of Administration of the institution the Ex-officio President of the Committee of Management is the District Magistrate and Ex-officio Manager is the District Cane Officer.;
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