JUDGEMENT
ANJANI KUMAR MISHRA,J. -
(1.) Heard Shri Manish Goyal assisted by Shri Ajay Kumar Pandey for the revisionist and Shri H.M.B. Sinha for the sole respondents.
(2.) This revision by the defendant is directed against the order dated 16.07.2016, whereby an application for amendment of the plaint has been allowed.
(3.) Suit No. 921 of 2011 was filed by the opposite party for permanent injunction restraining the defendants from interfering in the plaintiff's peaceful possession over the property in suit which had been leased out to him in the year 2005 by Shri B.N. Chaturvedi and Smt. Sarla Chaturvedi.;
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