JUDGEMENT
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(1.) Heard Shri Vivek Kumar Shukla, learned Additional Chief Standing Counsel for the petitioners and Shri Ajey Shanker Tewari, learned counsel for the respondent no.1.
(2.) By means of the present writ petition, the petitioners have challenged judgment and order dated 05.06.2015 passed by the State Public Services Tribunal, Indira Bhawan, Lucknow (in short 'the Tribunal') in Claim Petition No.1931 of 2014 (Satyendra Singh v. State of U.P. and Others).
(3.) Facts in brief of the present case as submitted by learned State counsel for the petitioners are that the respondent no.1/claimant filed Claim Petition No.1931 of 2014 before the Tribunal stating therein that the respondent no.1 was posted as Assistant Commissioner, Commercial Tax, Khand-13, Ghaziabad.;
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