JUDGEMENT
Ajay Bhanot, J. -
(1.) A vacancy of a fair price shop dealer arose in village panchayat-Javansipur, District-Jaunpur. Applications were invited from eligible persons for appointment as fair price shop dealer of the said village panchayat by running an advertisement in various dailies on 14.3.2018.
(2.) The petitioner is aggrieved by the advertisement dated 14.3.2018.
(3.) The petitioner has assailed the advertisement/order dated 14.2018 inviting applications from eligible and desirous candidates to be appointed as fair price shop dealer of village Javansipur, Vikas Khand-Ram Nagar, Tehsil Mandiyahu, District-Jaunpur in the instant writ petition.;
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