ANAND KUMAR PANDEY Vs. STATE OF U P AND 7 OTHERS
LAWS(ALL)-2018-1-623
HIGH COURT OF ALLAHABAD
Decided on January 31,2018

Anand Kumar Pandey Appellant
VERSUS
State Of U P And 7 Others Respondents

JUDGEMENT

- (1.) We have heard Sri R.K. Ojha, the learned Senior Counsel and Sri Rakesh Pande, the learned counsel for the respondent.
(2.) Cause shown is sufficient.
(3.) The delay in filing the appeal is condoned.;


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